Piyush @ Golo S/O Govindbhai Rana ... vs Commissioner Of Police, Surat
2025 Latest Caselaw 1083 Guj

Gujarat High Court

Piyush @ Golo S/O Govindbhai Rana ... vs Commissioner Of Police, Surat on 9 June, 2025

Author: Ilesh J. Vora

Bench: Ilesh J. Vora

                                                                                                             NEUTRAL CITATION




                         R/SCR.A/6354/2025                                   JUDGMENT DATED: 09/06/2025

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                                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                 R/SPECIAL CRIMINAL APPLICATION NO. 6354 of 2025


                     FOR APPROVAL AND SIGNATURE:


                     HONOURABLE MR. JUSTICE ILESH J. VORA

                     and
                     HONOURABLE MR.JUSTICE P. M. RAVAL

                     ==========================================================

                                 Approved for Reporting                     Yes           No

                     ==========================================================
                         PIYUSH @ GOLO S/O GOVINDBHAI RANA THROUGH JASU PIYUSH
                                                 RANA
                                                 Versus
                                  COMMISSIONER OF POLICE, SURAT & ORS.
                     ==========================================================
                     Appearance:
                     MR M I SHAIKH(13791) for the Applicant(s) No. 1
                     MR MOHDDANISH M BAREJIA(10612) for the Applicant(s) No. 1
                     PUBLIC PROSECUTOR for the Respondent(s) No. 2
                     ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE ILESH J. VORA
                              and
                              HONOURABLE MR.JUSTICE P. M. RAVAL

                                                        Date : 09/06/2025

                                                ORAL JUDGMENT

(PER : HONOURABLE MR. JUSTICE ILESH J. VORA)

Learned advocate for the applicant seeks permission

to withdraw this application.

Permission as sought for is granted. Matter is

NEUTRAL CITATION

R/SCR.A/6354/2025 JUDGMENT DATED: 09/06/2025

undefined

disposed of as withdrawn.

(ILESH J. VORA,J)

(P. M. RAVAL, J) MMP