Maa Laxmi Enterprise vs State Of Gujarat
2025 Latest Caselaw 841 Guj

Gujarat High Court

Maa Laxmi Enterprise vs State Of Gujarat on 12 July, 2025

                                                                                                            NEUTRAL CITATION




                           R/CR.MA/13075/2025                               CONCILIATION ORDER DATED:

                                                          12/07/2025                                         undefined




                           IN THE HIGH COURT LEGAL SERVICES COMMITTEE, AHMEDABAD
                                           BEFORE THE LOK ADALAT


                                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                                              ON THIS 12TH DAY OF JULY, 2025


                         CONCILIATORS PRESENT: HONOURABLE MR.JUSTICE UTKARSH
                                                     THAKORBHAI DESAI
                                                     AND
                                                      CONCILIATOR - MR. SATYAJEET A.
                                                     DESAI (LD. DESIGNATED SENIOR
                                                     ADVOCATE)

                                      R/CRIMINAL MISC.APPLICATION NO. 13075 of 2025


                            1     MAA LAXMI ENTERPRISE             2    VYOM DILIPBHAI THAKKAR
                                  AT 317(2), PAIKI,?                    AUTHORISED PERSON OF
                                  PLOT NO. 16,?                         MAA LAXMI ENTERPRISE?
                                  JUNAVAS,?                             AT 317(2), PAIKI,?
                                  MADHAPAR,?                            PLOT NO. 16,?
                                  BHUJ KACHCHH                          JUNAVAS,?
                                                                        MADHAPAR,?
                                                                        BHUJ KACHCHH?
                                                                        RESIDING AT 6
                                                                        JALARAMNAGAR?
                                                                        SIVVRY NO. 836,?
                                                                        AIRPORT ROAD,?
                                                                        BHUJ KACHCHH

                                                                                           Applicant(s)
                                                          VERSUS

                            1     STATE OF GUJARAT                 2    JAIMIN NARAYANBHAI
                                  NOTICE TO BE SERVED                   PATEL
                                  THROUGH THE PUBLIC                    AT SURVEY NO. 25,?
                                  PROSECUTOR, HIGH                      MU. DEDARDA?
                                  COURT OF GUJARAT,                     JETPUR ROAD,?
                                  AHMEDABAD                             TA.BECHARAJI,?
                                                                        DIST. MAHESANA?
                                                                        RESIDING AT B 21,?
                                                                        SAPTA,?
                                                                        BUNGLOW NEW SUKAN
                                                                        MALL,?
                                                                        SCIENCE CITY ROAD,?
                                                                        SOLA,?


                                                          Page 1 of 3

Uploaded by ANKIT SHAH(HC01063) on Sat Jul 12 2025                              Downloaded on : Sat Jul 12 21:15:43 IST 2025
                                                                                                            NEUTRAL CITATION




                           R/CR.MA/13075/2025                              CONCILIATION ORDER DATED:

                                                           12/07/2025                                       undefined




                                                                        AHMEDABAD

                                                                                      Respondent(s)
                        ==========================================================

Appearance:

MR H M SHAH(3997) for the Applicant(s) No. 1,2 MR.ADITYA JADEJA, APP for the Respondent(s) No. 1 ==========================================================

CONCILIATION ORDER

1. The applicant accused and the original complainant-

respondent No.2 herein are present before the Lok

Adalat.

2. Mr. Jaimin Narayanbhai, Partner and Administrator of

Rajvi Food World - respondent no. 2 has tendered

affidavit of settlement.

3. In the affidavit, the respondent No. 2 i.e. Jaimin

Narayanbhai, has stated that now the entire dispute has

been settled between the parties herein and there

remains no grievance between the deponent and the

applicant. Respondent No.2 has no objection if the

impugned judgment and order passed in Criminal Case

No.9030 of 2024 passed by Learned Special Judge N.I.

Act Court, Vadodara, dated 06.05.2023 is quashed and

NEUTRAL CITATION

R/CR.MA/13075/2025 CONCILIATION ORDER DATED:

12/07/2025 undefined

set aside by this court with the consent.

4. The affidavit of the complainant-respondent No.2 dated

27.06.2025 is already taken on record.

5. It is needless to clarify that the settlement is purely

based upon the exceptional facts and circumstances and

the same shall not be treated as precedent or it shall not

be referred/used anywhere in any form or any manner by

either side and it shall not affect any other proceedings or

alike proceedings pending before any Tribunal/Authority

or any Court including the High Court in any manner.

6. In view of the aforementioned affidavit of respondent

No.2 herein, the application stands disposed of.

(UTKARSH THAKORBHAI DESAI, J) CONCILIATOR

(SATYAJEET A. DESAI, LD. DESIGNATED SENIOR ADVOCATE) CONCILIATOR ANKIT SHAH