United India Insurance Company Ltd vs Navin Lifeguard And Marketing Pvt Ltd
2025 Latest Caselaw 736 Guj

Gujarat High Court

United India Insurance Company Ltd vs Navin Lifeguard And Marketing Pvt Ltd on 9 July, 2025

                                                                                                                        NEUTRAL CITATION




                              C/FA/386/2022                                            ORDER DATED: 09/07/2025

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                             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                                     R/FIRST APPEAL NO. 386 of 2022
                       =============================================
                                   UNITED INDIA INSURANCE COMPANY LTD
                                                   Versus
                               NAVIN LIFEGUARD AND MARKETING PVT LTD & ORS.
                       =============================================
                       Appearance:
                       MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
                       RULE SERVED for the Defendant(s) No. 1,2,3
                       =============================================
                        CORAM:HONOURABLE MS. JUSTICE NISHA M. THAKORE
                                       Date : 09/07/2025
                                         ORAL ORDER

Mr.Nanavati, learned advocate for the appellant has vehemently assailed the impugned judgment and award on the ground raised in the appeal memo. However looking to the smallness of the amount involved, this Court is not inclined to entertain the appeal only on the ground of amount involved. Hence, present appeal stands dismissed solely on the ground of smallness of amount involved. It is clarified that this Court has not examined the merits of the case and the dismissal of the present appeal shall not have any bearing with regard to any cognate matters pending consideration.

With this observations, present appeal stands disposed of.

(NISHA M. THAKORE,J) RATHOD KAUSHIKSINH