Gujarat High Court

Jafarali Azharali Shaikh vs State Of Gujarat on 9 July, 2025

Author: Nirzar S. Desai

Bench: Nirzar S. Desai

                                                                                                             NEUTRAL CITATION




                             R/CR.MA/22024/2023                                ORDER DATED: 09/07/2025

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                             R/CRIMINAL MISC. APPLICATION (FOR QUASHING & SET ASIDE
                                           FIR/ORDER) NO.22024 of 2023

                       ==========================================================
                                                  JAFARALI AZHARALI SHAIKH & ORS.
                                                               Versus
                                                     STATE OF GUJARAT & ANR.
                       ==========================================================
                       Appearance :
                       VALIMOHAMMED PATHAN for the Applicant Nos.1,2,3,4,5
                       MS. AMAN A SHAIKH for the Respondent No.2.
                       MR HARDIK MEHTA, APP for the Respondent No.2.
                       =========================================

                         CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                         Date : 09/07/2025
                                                          ORAL ORDER

Learned advocate Mr. Pathan places on record copy of judgment dated 24.2.2025 passed by learned 23rd Additional Chief Judicial Magistrate, Ahmedabad City in Criminal Case No.161270 of 2021 by which the applicants came to be acquitted. The same is taken on record. In view of the said order, learned advocate appearing for the applicants, under instructions, seeks permission to withdraw this petition. Permission as prayed for is granted. The petition stands dismissed as withdrawn. Notice is discharged.

(NIRZAR S. DESAI,J)

SAVARIYA