Ankit Prakashbhai Amrutiya vs State Of Gujarat
2025 Latest Caselaw 593 Guj

Gujarat High Court

Ankit Prakashbhai Amrutiya vs State Of Gujarat on 5 July, 2025

                                                                                                              NEUTRAL CITATION




                               R/CR.A/79/2009                                 FARAD DATED: 05/07/2025

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                                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                                R/CRIMINAL APPEAL NO. 79 of 2009

                       ==========================================================

ANKIT PRAKASHBHAI AMRUTIYA Versus STATE OF GUJARAT & ORS. ========================================================== Appearance:

MR RAXIT J DHOLAKIA(3709) for the Appellant(s) No. 1 MR VICKY B MEHTA(5422) for the Opponent(s)/Respondent(s) No. 2,3 MR. JAY A. MEHTA, APP for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 05/07/2025

FARAD

In view of the judgment dictated today by the Hon'ble Court, the Appeal is dismissed.

J.N. WAGHELA PPS/PS