State Of Gujarat vs Kantibhai Rameshbhai Vasava
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Gujarat High Court

State Of Gujarat vs Kantibhai Rameshbhai Vasava on 5 July, 2025

                                                                                                             NEUTRAL CITATION




                              R/CR.A/1321/2009                                FARAD DATED: 05/07/2025

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                              R/CRIMINAL APPEAL NO. 1321 of 2009

                       ==========================================================

STATE OF GUJARAT Versus KANTIBHAI RAMESHBHAI VASAVA & ORS. ========================================================== Appearance:

MR. DHAWAN JAYSWAL, APP for the Appellant(s) No. 1 RULE SERVED for the Opponent(s)/Respondent(s) No. 1,2,3 ==========================================================

CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 05/07/2025

FARAD

In view of the judgment dictated today by the Hon'ble Court, the Appeal is dismissed.

J.N. WAGHELA / 37 PPS/PS