Thakorbhai Lallubhai Patel vs State Of Gujarat
2025 Latest Caselaw 1555 Guj

Gujarat High Court

Thakorbhai Lallubhai Patel vs State Of Gujarat on 31 July, 2025

                                                                                                                     NEUTRAL CITATION




                              C/SCA/17970/2017                                        ORDER DATED: 31/07/2025

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                                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                       R/SPECIAL CIVIL APPLICATION NO. 17970 of 2017

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                                               THAKORBHAI LALLUBHAI PATEL & ORS.
                                                            Versus
                                                   STATE OF GUJARAT & ORS.
                        ==========================================================
                        Appearance:
                        MR RR VAKIL(964) for the Petitioner(s) No. 1,2,3,4,5
                        GOVERNMENT PLEADER for the Respondent(s) No. 1,2,3
                        ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                                            Date : 31/07/2025

                                                             ORAL ORDER

It is reported that this is one of the group

matters being Special Civil Application Nos.7651 of 2018 and

allied matters, which were disposed of by this Court vide

judgment dated 30.7.2025.

In view of the above, this petition is disposed of

in view of the judgment dated 30.7.2025 passed in Special

Civil Application No.7651 of 2018 and allied matters.

(SANDEEP N. BHATT,J) SRILATHA