Mamadsuleman Ramzan Siddi vs State Of Gujarat
2025 Latest Caselaw 1474 Guj

Gujarat High Court

Mamadsuleman Ramzan Siddi vs State Of Gujarat on 29 July, 2025

                                                                                                           NEUTRAL CITATION




                             R/SCR.A/1663/2018                              ORDER DATED: 29/07/2025

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 1663 of 2018

                       ==========================================================
                                                  MAMADSULEMAN RAMZAN SIDDI
                                                             Versus
                                                    STATE OF GUJARAT & ANR.
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                       Appearance:
                       ADVOCATE NOTICE SERVED for the Applicant(s) No. 1
                       MR.HIREN M MODI(3732) for the Respondent(s) No. 2
                       PUBLIC PROSECUTOR for the Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI

                                                        Date : 29/07/2025

                                                         ORAL ORDER

The report submitted by the learned Registrar (Judicial) is taken on record. It is noted that although notice has been duly served upon the petitioner, the petitioner has failed to appear before the Court.

In view of the above circumstances, the petition stands dismissed for non-prosecution.

At this stage, the submission advanced by learned advocate Mr. Hiren M. Modi, appearing for respondent No.2 in the connected criminal proceedings, is taken into consideration. Accordingly, the learned trial Court is directed to pronounce the judgment at the earliest, preferably within a stipulated time frame, in accordance with law.

(J. C. DOSHI,J) MANISH MISHRA