Jignesh Jivanbhai Som Proprietor Of ... vs State Of Gujarat
2025 Latest Caselaw 1473 Guj

Gujarat High Court

Jignesh Jivanbhai Som Proprietor Of ... vs State Of Gujarat on 29 July, 2025

                                                                                                                  NEUTRAL CITATION




                             R/CR.MA/2362/2023                                      ORDER DATED: 29/07/2025

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL MISC.APPLICATION (FOR LEAVE TO APPEAL) NO. 2362 of
                                                     2023
                                     In R/CRIMINAL APPEAL NO. 251 of 2023

                                                    With
                        CRIMINAL MISC.APPLICATION (FOR CONDONATION OF DELAY) NO. 1
                                                   of 2023
                               In R/CRIMINAL MISC.APPLICATION NO. 2362 of 2023
                                                    With
                                      R/CRIMINAL APPEAL NO. 251 of 2023
                       ==========================================================
                       JIGNESH JIVANBHAI SOM PROPRIETOR OF GURUSHIKHA ENTERPRIZE
                                                   Versus
                                          STATE OF GUJARAT & ORS.
                       ==========================================================
                       Appearance:
                       MR PRADIP J PATEL(5896) for the Applicant(s) No. 1
                       MS. C.M. SHAH, APP for the Respondent(s) No. 1
                       ==========================================================
                          CORAM:HONOURABLE MS. JUSTICE S.V. PINTO

                                                               Date : 29/07/2025

                                                                ORAL ORDER

Learned advocate Mr. Pradip Patel for the applicant

submits that in light of the judgment of the Hon'ble Apex

Court in case of M/s. Celestium Financial V. A.

Gnanasekaran arising out of Special Leave Petition (Crl.)

Nos. 137-139/2025, seeks permission to withdraw the

application for leave to appeal as well as the captioned

Criminal Appeal to file appropriate appeal before the learned

Sessions Court.

Permission, as sought for, is granted. The present

application as well as the captioned Criminal Appeal stand

NEUTRAL CITATION

R/CR.MA/2362/2023 ORDER DATED: 29/07/2025

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disposed of as withdrawn with the aforesaid liberty.

In view of the withdrawal, Criminal Misc.Application

(For Condonation Of Delay) No. 1 Of 2023 stands disposed

as withdrawn.

(S. V. PINTO,J) VASIM S. SAIYED