Hetal Gamanbhai Patel vs State Of Gujarat
2025 Latest Caselaw 1437 Guj

Gujarat High Court

Hetal Gamanbhai Patel vs State Of Gujarat on 28 July, 2025

                                                                                                                 NEUTRAL CITATION




                             R/CR.RA/1652/2019                                    ORDER DATED: 28/07/2025

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/CRIMINAL REVISION APPLICATION (AGAINST ORDER PASSED BY
                                     SUBORDINATE COURT) NO. 1652 of 2019

                       ==========================================================
                                                      HETAL GAMANBHAI PATEL
                                                               Versus
                                                      STATE OF GUJARAT & ORS.
                       ==========================================================
                       Appearance:
                       MR NM KAPADIA(394) for the Applicant(s) No. 1
                       MR. ALKESH N SHAH(3749) for the Applicant(s) No. 1
                       PUBLIC PROSECUTOR for the Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR.JUSTICE L. S. PIRZADA

                                                              Date : 28/07/2025

                                                               ORAL ORDER

Learned advocate Mr. N.M. Kapdia for the applicant upon instructions submitted that the present revision application has been preferred against the interim order passed by the learned trial Court. It is submitted that the trial has already been over and the judgment of acquittal has already been passed by the learned trial Court and matter become infructuous.

In view of this submission present revision application stands disposed of as become infructuous.

(L. S. PIRZADA, J) HRT