Ila Ganpatlal Patel vs Shri Moolchand Tyagi, Registrar ...
2025 Latest Caselaw 1433 Guj

Gujarat High Court

Ila Ganpatlal Patel vs Shri Moolchand Tyagi, Registrar ... on 28 July, 2025

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                                                NEUTRAL CITATION




                                C/MCA/2827/2024                                  ORDER DATED: 28/07/2025

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                                       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              R/MISC. CIVIL APPLICATION (FOR CONTEMPT) NO. 2827 of 2024

                                        In R/SPECIAL CIVIL APPLICATION NO. 3524 of 2019

                         ==========================================================
                                             ILA GANPATLAL PATEL
                                                     Versus
                            SHRI MOOLCHAND TYAGI, REGISTRAR GENERAL, HIGH COURT OF
                                                GUJARAT & ORS.
                         ==========================================================
                         Appearance:
                         MS HARSHAL N PANDYA(3141) for the Applicant(s) No. 1
                         LAW OFFICER BRANCH(420) for the Opponent(s) No. 1,2
                         MR CHINTAN N DESAI(9940) for the Opponent(s) No. 1,2
                         ==========================================================

                           CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                                 and
                                 HONOURABLE MR.JUSTICE R. T. VACHHANI

                                                             Date : 28/07/2025

                                                 ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Learned advocate for the applicant submitted that the present application will not survive, in view of the CAV judgment passed by this Court, dated 15.07.2025 in Letters Patent Appeal No. 783 of 2025 in Special Civil Application No. 3524 of 2019.

In view of the aforesaid, the present application stands disposed of as not pressed. Notice stands discharged.

(A. S. SUPEHIA, J)

(R. T. VACHHANI, J) Radhika/53