Pritesh Hasmukhbhai Kadam vs Vanitaben Sureshbhai Shedge
2025 Latest Caselaw 1236 Guj

Gujarat High Court

Pritesh Hasmukhbhai Kadam vs Vanitaben Sureshbhai Shedge on 22 July, 2025

Author: A.Y. Kogje

Bench: A.Y. Kogje

                                                                                                              NEUTRAL CITATION




                             C/FA/2468/2025                                   ORDER DATED: 22/07/2025

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                              R/FIRST APPEAL NO. 2468 of 2025
                      ==========================================================
                                                PRITESH HASMUKHBHAI KADAM
                                                           Versus
                                               VANITABEN SURESHBHAI SHEDGE
                      ==========================================================
                      Appearance:
                      MR RASHMIN MAKWANA(3758) for the Appellant(s) No. 1
                      MS SHILPABEN P VAGHELA(13417) for the Appellant(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE
                               and
                               HONOURABLE MR.JUSTICE N.S.SANJAY GOWDA

                                                          Date : 22/07/2025

                                                ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.Y. KOGJE)

Learned Advocate for the appellant seeks permission to withdraw the present appeal at this stage.

Permission as prayed for is granted. The Appeal stands disposed of as withdrawn. However, liberty is reserved in favour of the appellant to take out appropriate proceedings, in case impugned judgment and order is challenged by the respondent herein. The Court has not entered into the merits of the case.

(A.Y. KOGJE, J)

(NSSG,J) PARESH SOMPURA