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Ashwin Chhaganlal Makani vs Vishal Mohan Maheshari
2025 Latest Caselaw 1002 Guj

Citation : 2025 Latest Caselaw 1002 Guj
Judgement Date : 17 July, 2025

Gujarat High Court

Ashwin Chhaganlal Makani vs Vishal Mohan Maheshari on 17 July, 2025

                                                                                                           NEUTRAL CITATION




                               C/CA/536/2025                              ORDER DATED: 17/07/2025

                                                                                                            undefined




                          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CIVIL APPLICATION (FOR CONDONATION OF DELAY)
                                        NO. 536 of 2025
                                              In
                              F/CROSS OBJECTION NO. 36636 of 2024

                       ======================================
                             ASHWIN CHHAGANLAL MAKANI & ANR.
                                          Versus
                              VISHAL MOHAN MAHESHARI & ORS.
                       ======================================
                       Appearance:
                       MR VISHAL C MEHTA(6152) for the Applicant(s) No. 1,2
                       NISHIT A BHALODI(9597) for the Respondent(s) No. 1
                       NOTICE SERVED for the Respondent(s) No. 2,3,4
                       ======================================

                       CORAM: HONOURABLE MS. JUSTICE NISHA M. THAKORE

                                                      Date : 17/07/2025

                                                       ORAL ORDER

Heard learned advocates for the respective parties.

Noticing the fact that the main appeal assailing the same judgment and award is pending consideration and in absence of any objection being raised by the respondent, the delay of 165 days caused in preferring the cross-objection is hereby condoned. The present application stands allowed.

Registry is directed to notify the cross-objection on 24 th July, 2025 for admission hearing along with the civil applications pending consideration.

(NISHA M. THAKORE, J.) AMAR RATHOD...

 
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