District Development Officer, ... vs Nileshbhai Ishvarbhai Patel
2025 Latest Caselaw 2864 Guj

Gujarat High Court

District Development Officer, ... vs Nileshbhai Ishvarbhai Patel on 10 February, 2025

Author: A.S. Supehia

Bench: A.S. Supehia, Gita Gopi

                                                                                                                   NEUTRAL CITATION




                             C/CA/6139/2024                                         ORDER DATED: 10/02/2025

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                                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/CIVIL APPLICATION (FOR LEAVE TO APPEAL) NO. 6139 of 2024
                                  In R/LETTERS PATENT APPEAL NO. 273 of 2025
                      ==========================================================
                                      DISTRICT DEVELOPMENT OFFICER, ARAVALLI
                                                       Versus
                                         NILESHBHAI ISHVARBHAI PATEL & ORS.
                      ==========================================================
                      Appearance:
                      MR MANISH J PATEL(2131) for the Applicant(s) No. 1
                      MS SHRUTI DHRUVE, ASST.GOVERNMENT PLEADER for Respondent(s) No.
                      95,96,97
                      MR VAIBHAV A VYAS(2896) for the Respondent(s) No.
                      1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32,3
                      3,34,35,36,37,38,39,4,40,41,42,43,44,45,46,47,48,49,5,50,51,52,53,54,55,56,5
                      7,58,59,6,60,61,62,63,64,65,66,67,68,69,7,70,71,72,73,74,75,76,77,78,79,8,80
                      ,81,82,83,84,85,86,87,88,89,9,90,91,92,93,94
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                              and
                              HONOURABLE MS. JUSTICE GITA GOPI

                                               Date : 10/02/2025
                                                 ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. The present application is filed seeking leave to appeal against the judgment and order dated 28.06.2022 passed in Special Civil Application No.11592 of 2022.

2. Having regard to submissions advanced by the learned advocate for the applicant as well as considering the averments made in the application, and with consent the present application stands allowed. Leave to appeal is granted. Registry to give pakka number to the captioned appeal and list the same today itself.

(A. S. SUPEHIA, J)

(GITA GOPI, J) GAURAV J THAKER