Citation : 2025 Latest Caselaw 2862 Guj
Judgement Date : 10 February, 2025
NEUTRAL CITATION
C/CA/217/2025 ORDER DATED: 10/02/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION (FOR LEAVE TO APPEAL) NO. 217 of 2025
In R/LETTERS PATENT APPEAL NO. 276 of 2025
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DISTRICT DEVELOPMENT OFFICER
Versus
HIMABHAI GADHYABHAI CHAUDHARY & ORS.
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Appearance:
MS NEHA KAYASTHA FOR MS SEJAL K MANDAVIA(436) for the
Applicant(s) No. 1
MS SHRUTI DHRUVE, ASST.GOVERNMENT PLEADER for the
Respondent(s) No. 173
MR NK MAJMUDAR(430) for the Respondent(s) No.
1,10,100,101,102,103,104,105,106,107,108,109,11,110,111,112,113,
114,115,116,117,118,119,12,120,121,122,123,124,125,126,127,128,
129,13,130,131,132,133,134,135,136,137,138,139,14,140,141,142,1
43,144,145,146,147,148,149,15,150,151,152,153,154,155,156,157,1
58,159,16,160,161,162,163,164,165,166,167,168,169,17,170,171,17
2,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32,33,34,35,36,37,
38,39,4,40,41,42,43,44,45,46,47,48,49,5,50,51,52,53,54,55,56,57,58
,59,6,60,61,62,63,64,65,66,67,68,69,7,70,71,72,73,74,75,76,77,78,7
9,8,80,81,82,83,84,85,86,87,88,89,9,90,91,92,93,94,95,96,97,98,99
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CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
and
HONOURABLE MS. JUSTICE GITA GOPI
Date : 10/02/2025
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)
1. Learned advocate Ms.Kayastha has submitted that the present application is only confined to the respondent No.158- Suresh Popatbhai Mendpara.
2. The present application is filed seeking leave to appeal against the judgment and order dated 02.09.2023 passed in Special Civil Application No.3815 of 2023.
NEUTRAL CITATION
C/CA/217/2025 ORDER DATED: 10/02/2025
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3. Having regard to submissions advanced by the learned advocate for the applicant as well as considering the averments made in the application, and with consent the present application stands allowed. Leave to appeal is granted. Registry to give pakka number to the captioned appeal and list the same today itself.
(A. S. SUPEHIA, J)
(GITA GOPI,J) GAURAV J THAKER
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