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State Of Gujarat vs Thakor Jumaji Amaraji
2024 Latest Caselaw 5717 Guj

Citation : 2024 Latest Caselaw 5717 Guj
Judgement Date : 27 June, 2024

Gujarat High Court

State Of Gujarat vs Thakor Jumaji Amaraji on 27 June, 2024

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                 NEUTRAL CITATION




       C/CA/679/2024                            ORDER DATED: 27/06/2024

                                                                                  undefined




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     R/CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO.
                          679 of 2024
         In F/LETTERS PATENT APPEAL NO. 31033 of 2023
=============================================
                            STATE OF GUJARAT
                                 Versus
                       THAKOR JUMAJI AMARAJI & ORS.
=============================================
Appearance:
MR SAHIL B. TRIVEDI, AGP for the Applicant(s) No. 1
MR HS MUNSHAW(495) for the Respondent(s) No. 2
RULE SERVED BY DS for the Respondent(s) No. 1,3
=============================================
 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
       and
       HONOURABLE MRS. JUSTICE MAUNA M. BHATT

                            Date : 27/06/2024

                    ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. At the outset, learned Assistant Government Pleader Mr.Trivedi, has submitted that on a similar issue, the Division Bench vide order dated 17.01.2024, passed in Letters Patent Appeal No.1402 of 2023 has admitted the matter and the judgment and order passed by the learned Single Judge is stayed.

2. Though the respondent No.1 has already been served on 17.02.2024, he has chosen not to appear. Thus, the averments made in the application explaining the delay of 329 days remained uncontroverted.

3. Thus, the delay of 329 days is condoned. The present civil application for condonation of delay is allowed. The

NEUTRAL CITATION

C/CA/679/2024 ORDER DATED: 27/06/2024

undefined

Letters Patent Appeal is ordered to be listed today. Registry to give pacca number to the Letters Patent Appeal.

(A. S. SUPEHIA, J)

(MAUNA M. BHATT,J) MAHESH/35

 
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