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Desai Sujan Jayrambhai vs Admission Committee For Professional ...
2024 Latest Caselaw 399 Guj

Citation : 2024 Latest Caselaw 399 Guj
Judgement Date : 16 January, 2024

Gujarat High Court

Desai Sujan Jayrambhai vs Admission Committee For Professional ... on 16 January, 2024

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                        NEUTRAL CITATION




   C/LPA/1433/2023                       ORDER DATED: 16/01/2024

                                                                         undefined




 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

      R/LETTERS PATENT APPEAL NO. 1433 of 2023

  In R/SPECIAL CIVIL APPLICATION NO. 19485 of 2023
                       With
 CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of
                       2023
     In R/LETTERS PATENT APPEAL NO. 1433 of 2023

=================================================
             DESAI SUJAN JAYRAMBHAI
                         Versus
      ADMISSION COMMITTEE FOR PROFESSIONAL
  UNDERGRADUATE MEDICAL EDUCATIONAL COURSES
=================================================
Appearance:
MR HJ DHOLAKIA(5862) for the Appellant(s) No. 1
MR. KM ANTANI(6547) for the Respondent(s) No. 1
NOTICE NOT RECD BACK for the Respondent(s) No. 2,3
=================================================

CORAM:HONOURABLE THE CHIEF JUSTICE MRS.
      JUSTICE SUNITA AGARWAL
      and
      HONOURABLE MR. JUSTICE ANIRUDDHA P.
      MAYEE

                     Date : 16/01/2024

                  ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS.

JUSTICE SUNITA AGARWAL)

Having noticed the judgment and order dated 09.01.2024

NEUTRAL CITATION

C/LPA/1433/2023 ORDER DATED: 16/01/2024

undefined

passed by the Apex Court in Civil Appeal No. of 2024, arising out

of Special Leave Petition (C) No. 27875 of 2023, the present Letters

Patent Appeal No. 1433 of 2023, arising out of Special Civil

Application No. 19485 of 2023, is dismissed as withdrawn. Interim

order, if any, stands discharged. Connected application stands

disposed of, accordingly.

[ Sunita Agarwal, CJ. ]

[ Aniruddha P. Mayee, J. ] hiren /32

 
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