Mustkimbhai Harunbhai ... vs State Of Gujarat
2023 Latest Caselaw 6470 Guj

                                                                                       NEUTRAL CITATION




     R/CR.A/170/2023                                   FARAD DATED: 04/09/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL APPEAL NO. 170 of 2023

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MUSTKIMBHAI HARUNBHAI KALAVANIYA Versus STATE OF GUJARAT ========================================================== Appearance:

MR. RAHUL R DHOLAKIA(6765) for the Opponent(s)/Respondent(s) No. 2 MR KANVA ANTANI, APP for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 04/09/2023

FARAD (PER : HONOURABLE MR. JUSTICE M. R. MENGDEY)

As per the detailed judgment dictated by the Hon'ble Court, the appeal is dismissed.

(GIRISH K PARMAR) PRINCIPAL PRIVATE SECRETARY