Citation : 2023 Latest Caselaw 6426 Guj
Judgement Date : 2 September, 2023
NEUTRAL CITATION
C/FA/1826/2004 ORDER DATED: 02/09/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1826 of 2004
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SWIL LIMITED
Versus
ENVIRONMENTAL PLANNING GROUP LTD
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Appearance:
MR MIHIR H JOSHI(373) for the Appellant(s) No. 1
MR AR GUPTA(1262) for the Defendant(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI
Date : 02/09/2023
ORAL ORDER
Learned Senior Counsel Mr.Mihir Joshi for the appellant submits that the captioned appeal renders infructuous in view of oral judgment delivered in SCA No.3269 of 2003 on 20/07/2006 which is ordered to be taken on record.
Accordingly, the appeal stands disposed of as having become infructuous. R & P be sent back.
(J. C. DOSHI,J) sompura
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