Shivambhai Gambhirsinh Tadavi vs State Of Gujarat
2023 Latest Caselaw 7260 Guj

                                                                                             NEUTRAL CITATION




    R/CR.MA/16969/2023                                         ORDER DATED: 03/10/2023

                                                                                             undefined




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    R/CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
                  FIR/ORDER) NO. 16969 of 2023

==========================================================
                         SHIVAMBHAI GAMBHIRSINH TADAVI
                                     Versus
                               STATE OF GUJARAT
==========================================================
Appearance:
YAGNIT D PATEL(9466) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR H. K. PATEL, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                                  Date : 03/10/2023

                                   ORAL ORDER

In view of judgment passed by this Court in the case of Iqbal Hasanali Syed Vs. State of Gujarat, reported in 2022 (4) GLR 2680, learned Advocate for the applicants seeks permission to withdraw present application with a liberty to file fresh Special Criminal Application.

The permission, as prayed for, is granted. Present application stands disposed of as withdrawn with aforesaid liberty.

(SAMIR J. DAVE,J) MEHUL B. TUVAR