Ujjawal S/O Ashokbhai Modi vs State Of Gujarat
2023 Latest Caselaw 7258 Guj

                                                                                            NEUTRAL CITATION




    R/CR.MA/17406/2023                                        ORDER DATED: 03/10/2023

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            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    R/CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
                  FIR/ORDER) NO. 17406 of 2023

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                         UJJAWAL S/O ASHOKBHAI MODI
                                    Versus
                             STATE OF GUJARAT
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Appearance:
MS MOHINI J BHAVSAR(3071) for the Applicant(s) No. 1,2,3,4
for the Respondent(s) No. 2
MR H. K. PATEL, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                                 Date : 03/10/2023

                                  ORAL ORDER

In view of judgment passed by this Court in the case of Iqbal Hasanali Syed Vs. State of Gujarat, reported in 2022 (4) GLR 2680, learned Advocate for the applicants seeks permission to withdraw present application with a liberty to file fresh Special Criminal Application.

The permission, as prayed for, is granted. Present application stands disposed of as withdrawn with aforesaid liberty.

(SAMIR J. DAVE,J) MEHUL B. TUVAR