Citation : 2023 Latest Caselaw 7254 Guj
Judgement Date : 3 October, 2023
NEUTRAL CITATION
C/SCA/11992/2023 ORDER DATED: 03/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11992 of 2023
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JYOTIKABEN P. PATEL D/O GHANSHYAM BHIKHABHAI PATEL
Versus
KHUSHALBHAI CHHOTABHAI PATEL SINCE DECD. THROUGH LHRS
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Appearance:
MR NINAD P SHAH(10911) for the Petitioner(s) No.
1,10,11,12,13,14,2,3,4,5,6,7,8,9
for the Respondent(s) No. 1,1.1,1.2,1.3,1.4,2,2.1,2.2,2.3,2.4,2.5,2.6
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CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI
Date : 03/10/2023
ORAL ORDER
Learned Senior Counsel Mr. Shalin Mehta assisted by learned advocate Mr. Nirad Buch for the petitioners seeks permission to withdraw present petition on the ground that the petitioners are in process of challenging the order of rejection of the plaint being Special Civil Suit No.4 of 2023 by the competent court at Vadodara. He would further submit that if order in appeal would favour the present petitioners, it would give cause of action to the petitioners to file petition again.
Considering above submission, the petitioners are permitted to withdraw present petition with a liberty to file petition after disposal of the appellate proceedings emanating from the judgment and decree passed in Special Civil Suit No.4 of 2023, provided that they are in favour of the petitioners.
(J. C. DOSHI,J) SHEKHAR P. BARVE
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