State Of Gujarat vs Popatbhai Chhaganbhai Joshi
2023 Latest Caselaw 8305 Guj

Gujarat High Court

State Of Gujarat vs Popatbhai Chhaganbhai Joshi on 30 November, 2023

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                                  NEUTRAL CITATION




    R/CR.A/512/2003                                FARAD DATED: 30/11/2023

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          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CRIMINAL APPEAL NO. 512 of 2003
==========================================================

STATE OF GUJARAT Versus POPATBHAI CHHAGANBHAI JOSHI & 2 other(s) ========================================================== Appearance:

MR EKANT G AHUJA WITH MR. PRUTHVIRAJ GOHIL, ADVOCATES (5323)

MR. YOGENDRA THAKORE(3975), ADVOCATE for the

NOTICE SERVED for the Opponent(s)/Respondent(s) No. 2 ==========================================================

CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL and HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

Date : 30/11/2023

FARAD (PER : HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE)

For the reasons recorded in the judgment, following order is passed :

"The present Criminal Appeal is dismissed. Record and proceedings be sent back to the Court concerned forthwith."

(AMAR SINGH) Private Secretary