State Of Gujarat vs Mohanbhai Shabhaibhai Baria
2023 Latest Caselaw 8284 Guj

Gujarat High Court

State Of Gujarat vs Mohanbhai Shabhaibhai Baria on 29 November, 2023

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                                     NEUTRAL CITATION




     R/CR.A/76/2003                                  FARAD DATED: 29/11/2023

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          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CRIMINAL APPEAL NO. 76 of 2003

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STATE OF GUJARAT Versus MOHANBHAI SHABHAIBHAI BARIA & 4 other(s) ========================================================== Appearance:

MR KM ANTANI, ADDL.PUBLIC PROSECUTOR for the Appellant(s) No. 1 for the Opponent(s)/Respondent(s) No. 2,3,4,5 ABATED for the Opponent(s)/Respondent(s) No. 1 BAILABLE WARRANT SERVED for the Opponent(s)/Respondent(s) No. 2,3,4,5 MR Y J PATEL(3985) for the Opponent(s)/Respondent(s) No. 2,3,4,5 ==========================================================

CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL and HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

Date : 29/11/2023

FARAD (PER : HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE)

Heard Mr.Y.J.Patel, learned advocate has put in his appearance on behalf of respondents No.2 to 5 and Mr. K.M. Antani learned Additional Public Prosecutor for the appellant-State.

For the reasons recorded in the judgment, following order is passed :

"The present Criminal Appeal is dismissed. Record and proceedings be sent back to the Court concerned forthwith."

Sd/ (Sudhir Achuthan) Principal Private Secretary