Abhalbhai Ramjibhai Lavdiya vs State Of Gujarat
2023 Latest Caselaw 8242 Guj

                                                                                 NEUTRAL CITATION




    R/CR.MA/13142/2023                             ORDER DATED: 10/11/2023

                                                                                  undefined




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  R/CRIMINAL MISC.APPLICATION (FOR SUCCESSIVE REGULAR BAIL -
            AFTER CHARGESHEET) NO. 13142 of 2023
==========================================================
                         ABHALBHAI RAMJIBHAI LAVDIYA
                                    Versus
                              STATE OF GUJARAT
==========================================================
Appearance:
MR HARSH R GHIYA(11664) for the Applicant(s) No. 1
MR N P PANDYA(11241) for the Applicant(s) No. 1
MS. ASMITA PATEL, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE

                               Date : 10/11/2023

                                 ORAL ORDER

It is reported that the trial is concluded and the matter is now listed for pronouncement of the judgment. In that view of the matter, no orders are required to be passed at this stage. The Application stands disposed of accordingly. Rule is discharged.

(A.Y. KOGJE, J) PARESH SOMPURA