Mohmad Maaz @ Tiger Mohmad Ali ... vs State Of Gujarat
2023 Latest Caselaw 8238 Guj

                                                                           NEUTRAL CITATION




    R/CR.A/2543/2023                        ORDER DATED: 10/11/2023

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       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 R/CRIMINAL APPEAL (AGAINST CONVICTION) NO. 2543 of 2023
                           With
 CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE)
                       NO. 1 of 2023
           In R/CRIMINAL APPEAL NO. 2543 of 2023
=============================================
             MOHMAD MAAZ @ TIGER MOHMAD ALI SAIYAD
                            Versus
                      STATE OF GUJARAT
=============================================
Appearance:
MR GAJENDRA P BAGHEL(2968) for the Appellant(s) No. 1
MR RONAK B. RAVAL, APP for the Opponent(s)/Respondent(s) No. 1
=============================================

 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
       and
       HONOURABLE MR. JUSTICE VIMAL K. VYAS

                       Date : 10/11/2023

                         ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

At the outset, learned advocate Mr.Baghel, appearing for the appellant has submitted that against the very same judgment and order of conviction and sentence, another Criminal Appeal No.2370 of 2023 is already filed by the present convict, which is already admitted by this Court.

In view of the above, learned advocate Mr.Baghel, seeks permission to withdraw the appeal as well as the application seeking suspension of sentence, with liberty to file a fresh application for suspension of sentence in the Criminal Appeal No.2370 of 2023, in case no such application is filed in the said appeal.

NEUTRAL CITATION

R/CR.A/2543/2023 ORDER DATED: 10/11/2023

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Permission as prayed for is prayed for is granted.

Both the matters i.e. the Criminal Appeal as well as interlocutory application seeking suspension of sentence stand disposed of as withdrawn reserving liberty as prayed for.

(A. S. SUPEHIA, J)

(VIMAL K. VYAS, J) MAHESH/39