Medical Officer'S(Ayurved) ... vs State Of Gujarat
2023 Latest Caselaw 3930 Guj

       C/SCA/1246/2018                               ORDER DATED: 03/05/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 1246 of 2018

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      MEDICAL OFFICER'S(AYURVED) ASSOCIATION, GUJARAT STATE
                              Versus
                   STATE OF GUJARAT & 1 other(s)
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Appearance:
MR NK MAJMUDAR(430) for the Petitioner(s) No. 1
MR MEET THAKKAR AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                             Date : 03/05/2023

                               ORAL ORDER

Learned advocate for the petitioner submits that in view of judgment and order dated 26.04.2023 rendered by the Hon'ble Supreme Court in Civil Appeal Nos.8553-8557 of 2014, the present Special Civil Application is rendered infructuous. The Special Civil Application is disposed of accordingly.

(ANIRUDDHA P. MAYEE, J.) cmk