Rameshbhai Govindbhai Katarmal vs State Of Gujarat
2023 Latest Caselaw 4664 Guj

     R/SCR.A/977/2020                                       ORDER DATED: 19/06/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CRIMINAL APPLICATION NO. 977 of 2020

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                        RAMESHBHAI GOVINDBHAI KATARMAL
                                    Versus
                              STATE OF GUJARAT
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Appearance:
MR MEET D PANSURIA(10170) for the Applicant(s) No. 1
MR SOAHAM JOSHI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                  Date : 19/06/2023

                                   ORAL ORDER

When the matter is called out, learned

advocate for the applicant, on instructions, submit that

now the matter before the learned trial Court is kept for

pronouncement of judgment and therefore, he does not

press this petition at this stage. Accordingly, this petition

is disposed of as not pressed.

(SANDEEP N. BHATT,J) SRILATHA