Mihirbhai Dahyabhai Desai vs State Of Gujarat
2023 Latest Caselaw 5099 Guj

    R/CR.MA/7313/2023                                ORDER DATED: 01/07/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
              R/CRIMINAL MISC.APPLICATION NO. 7313 of 2023
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                        MIHIRBHAI DAHYABHAI DESAI
                                   Versus
                             STATE OF GUJARAT
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Appearance:
MR. SUMIT V CHAUDHARI(9388) for the Applicant(s) No. 1,2,3,4
for the Respondent(s) No. 2
MR J K SHAH, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                              Date : 01/07/2023
                               ORAL ORDER

In view of judgment passed by this Court in the case of Iqbal Hasanali Sayed Vs. State of Gujarat, reported in 2022 (4) GLR 2680, learned Advocate for the applicant seeks permission to withdraw present application with a liberty to file fresh Special Criminal Application.

(SAMIR J. DAVE,J) RINKU MALI