Proprietor Of Suraj Road Carrier - ... vs Proprietor Of Hiral Cargo Agency - ...
2023 Latest Caselaw 1413 Guj

     R/CR.MA/2381/2023                                ORDER DATED: 09/02/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
              R/CRIMINAL MISC.APPLICATION NO. 2381 of 2023
                                   In
                    R/CRIMINAL APPEAL NO. 256 of 2023
                                  With
                    R/CRIMINAL APPEAL NO. 256 of 2023
================================================================
            PROPRIETOR OF SURAJ ROAD CARRIER - SANTOSH KESHORAM PANDE
                                           Versus
             PROPRIETOR OF HIRAL CARGO AGENCY - REKHABEN NARESH PATEL
==============================================================================
Appearance:
HARI K BRAHMBHATT(9070) for the Applicant(s) No. 1
for the Respondent(s) No. 1
MS MONALI BHATT, APP for the Respondent(s) No. 2
================================================================
  CORAM:HONOURABLE MS. JUSTICE NISHA M. THAKORE
                   Date : 09/02/2023
                    ORAL ORDER

Heard Mr. Hari K. Brahmbhatt, learned advocate on record for the applicant.

Mr. Hari K. Brahmbhatt, learned advocate has placed reliance upon the list of judgments. He has also placed on record the documents produced before the learned trial Court in support of his submissions. Both are permitted to be taken on record.

Let this Leave to Appeal along-with Criminal Appeal be listed for orders on 15th February, 2023.

(NISHA M. THAKORE,J)

Manoj Kumar Rai