State Of Gujarat vs Amitkumar Kantilal Rathod
2023 Latest Caselaw 6278 Guj

                                                                                         NEUTRAL CITATION




      C/LPA/1158/2023                                     ORDER DATED: 25/08/2023

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             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/LETTERS PATENT APPEAL NO.                1158 of 2023

          In R/SPECIAL CIVIL APPLICATION NO. 1 of 2021
                              With
          CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
           In R/LETTERS PATENT APPEAL NO. 1158 of 2023
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                                  STATE OF GUJARAT
                                       Versus
                             AMITKUMAR KANTILAL RATHOD
==========================================================
Appearance:
MR SANJAY UDHWANI, AGP for the Appellant(s) No. 1,2
 for the Respondent(s) No. 1
==========================================================

     CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
           and
           HONOURABLE MR. JUSTICE DEVAN M. DESAI

                                 Date : 25/08/2023

                             ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

The issues raised herein are covered by the decision of this Court dated 11.08.2023 in Letters Patent Appeal No. 724 of 2023 and allied matters. The present appeal is disposed of in the same terms and conditions of the said judgment and order dated 11.08.2023.

Rights and obligations of the parties in this appeal shall also be governed in accordance with the findings and directions issued by the Division Bench in the aforesaid judgment in Letters Patent Appeal No. 724 of 2023 and allied matters.

NEUTRAL CITATION

C/LPA/1158/2023 ORDER DATED: 25/08/2023

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Civil Application stands disposed of in view of the disposal of the main appeal.

(N.V.ANJARIA, J)

(D. M. DESAI,J) BIJOY B. PILLAI