State Of Guajrat vs Hasmukhbhai Jesalbhai Bhil
2023 Latest Caselaw 6195 Guj

                                                                                  NEUTRAL CITATION




      C/LPA/1047/2023                              ORDER DATED: 23/08/2023

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             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/LETTERS PATENT APPEAL NO.         1047 of 2023

        In R/SPECIAL CIVIL APPLICATION NO. 6948 of 2020
                              With
          CIVIL APPLICATION (FOR STAY) NO. 2 of 2023
           In R/LETTERS PATENT APPEAL NO. 1047 of 2023
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                             STATE OF GUAJRAT
                                  Versus
                        HASMUKHBHAI JESALBHAI BHIL
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Appearance:
MR SANJAY UDHWANI, AGP for the Appellant(s) No. 1,2,3,4
 for the Respondent(s) No. 1
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     CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
           and
           HONOURABLE MR. JUSTICE DEVAN M. DESAI

                            Date : 23/08/2023

                             ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

As stated by learned Assistant Government Pleader Ms. Shruti Dhruve for the appellants, the subject matter of the present Letters Patent Appeal is covered by the judgment and order dated 11.08.2023 passed in Letters Patent Appeal No. 724 of 2023 and allied matters.

2. Accordingly, the present Letters Patent Appeal stands disposed of in terms of the judgment and order dated 11.08.2023 in the aforesaid Letters Patent Appeal No. 724 of 2023 and allied matters. Rights and obligations of the parties in this case shall be governed in accordance with the observations,

NEUTRAL CITATION

C/LPA/1047/2023 ORDER DATED: 23/08/2023

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findings and directions issued by the Court in the said appeal.

3. Appeal stands disposed of.

Civil Application stands disposed of in view of the disposal of the main appeal.

(N.V.ANJARIA, J)

(D. M. DESAI,J) BIJOY B. PILLAI