Patel Jayantilal Magandas vs State Of Gujarat
2023 Latest Caselaw 6135 Guj

                                                                                NEUTRAL CITATION




    R/CR.MA/18668/2021                             ORDER DATED: 21/08/2023

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            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 18668 of 2021

                               With
            R/CRIMINAL MISC.APPLICATION NO. 18262 of 2021
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                         PATEL JAYANTILAL MAGANDAS
                                   Versus
                             STATE OF GUJARAT
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Appearance:
MR TANMAY B KARIA(6833) for the Applicant(s) No. 1
MR KAUSHAL D PANDYA(2905) for the Respondent(s) No. 3
NOTICE SERVED for the Respondent(s) No. 2
MR. DHAWAN JAYSWAL, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                              Date : 21/08/2023
                               ORAL ORDER

Learned advocate for the applicant has tendered the

copy of the judgment, which is taken on record, whereby it

is apparent that the trial is concluded and therefore, he does

not press this application.

Permission, as prayed for, is granted. This application is

disposed of as withdrawn. Notice stands discharged. Interim

relief, if any, granted earlier stands vacated.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA