Mahmad Junedkha Asamatkha Pathan vs State Of Gujarat
2023 Latest Caselaw 6107 Guj

                                                                              NEUTRAL CITATION




    R/CR.MA/13901/2014                           ORDER DATED: 19/08/2023

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            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 13901 of 2014

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          MAHMAD JUNEDKHA ASAMATKHA PATHAN & 4 other(s)
                            Versus
                  STATE OF GUJARAT & 1 other(s)
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Appearance:
MR Y J PATEL(3985) for the Applicant(s) No. 1,2,3,4,5
MR BHARGAV PANDYA APP for the Respondent(s) No. 1
RULE NOT RECD BACK for the Respondent(s) No. 2
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  CORAM:HONOURABLE MRS. JUSTICE M. K. THAKKER

                           Date : 19/08/2023

                            ORAL ORDER

Mr.Y.J.Patel, learned advocate for the applicants tenders the copy of the order passed by the learned 5 th Additional Chief Judicial Magistrate, Bharuch, where applicants, who are the original accused in Criminal Case No.2779 of 2014, were acquitted vide judgment and order dated 28.07.2022. The same is ordered to be taken on record.

In view of the above order, this matter becomes infructuous and disposed of accordingly.

(M. K. THAKKER,J) ASHISH M. GADHIYA