United India Insurance Company ... vs Jethabhai Becharbhai Parmar
2023 Latest Caselaw 5971 Guj

                                                                                   NEUTRAL CITATION




     C/FA/1415/2023                                 ORDER DATED: 17/08/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/FIRST APPEAL NO. 1415 of 2023

                                    With

              CIVIL APPLICATION (FOR STAY) NO. 1 of 2022

                                       In

                      R/FIRST APPEAL NO. 1415 of 2023
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               UNITED INDIA INSURANCE COMPANY LIMITED
                                Versus
                    JETHABHAI BECHARBHAI PARMAR
==========================================================
Appearance:
MR ANAL S SHAH(3988) for the Appellant(s) No. 1
MR H M SHAH(3997) for the Defendant(s) No. 2,3
RULE NOT RECD BACK for the Defendant(s) No. 4
RULE SERVED for the Defendant(s) No. 1
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 CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                              Date : 17/08/2023

                                ORAL ORDER

1. Heard learned advocate Mr. Anal S.Shah

for the appellant.

2. The appeal is filed challenging the

judgment and award dated 27.07.2021 passed by the

learned MACT (Aux) in MACP No.1044 of 2012 for

the compensation granted of Rs.49,600/-, which is

less than Rs.1,00,000/-.

NEUTRAL CITATION

C/FA/1415/2023 ORDER DATED: 17/08/2023

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3. Considering the smallness of amount,

this Court finds no reason to interfere in the

impugned judgment and award passed by the

Tribunal. The appeal, accordingly, is disposed

of. Notice/Notice of admission is discharged.

Interim relief, if any, shall stand vacated.

4. It is made clear that this order would

have no bearing and/or shall not be considered as

precedent in any of the matters connected to the

accident in question vis-a-vis the impugned

judgment and award.

5. Since the main appeal is disposed of,

Civil Application would not survive and is

disposed of accordingly.

(GITA GOPI,J) Pankaj