Manoramaben Wd/O Harshadkumar ... vs Prajeshkumar Rana, Commissioner ...
2023 Latest Caselaw 5947 Guj

                                                                                     NEUTRAL CITATION




    C/MCA/1336/2023                                    ORDER DATED: 11/08/2023

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          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/MISC. CIVIL APPLICATION NO. 1336 of 2023

          In R/SPECIAL CIVIL APPLICATION NO. 10603 of 2021
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    MANORAMABEN WD/O HARSHADKUMAR MANUBHAI BHAVSAR
                         Versus
      PRAJESHKUMAR RANA, COMMISSIONER OF SCHOOLS
==========================================================
Appearance:
MR DAXAY D PATEL(6633) for the Applicant(s) No. 1
MR JAY MEHTA, AGP for the Opponent(s) No. 1,2,3,4
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 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
       and
       HONOURABLE MR. JUSTICE M. R. MENGDEY

                         Date : 11/08/2023
                          ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. Learned AGP, upon instructions, has submitted that the directions issued by this Court vide judgment and order dated 02.05.2022 passed in the captioned writ petition will be implemented within a period of six weeks.

2. Accordingly, the Respondent shall grant the benefits arising out of the judgment and order dated 02.05.2022 passed in the captioned writ petition within a period of six weeks.

3. In case the benefits are not paid / granted, it will be open for the Applicant / Original Petitioner to revive the present Application by filing a simple Note before the Registry.

NEUTRAL CITATION

C/MCA/1336/2023 ORDER DATED: 11/08/2023

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4. The Application stands disposed of in above terms.

Sd/-

(A. S. SUPEHIA, J)

Sd/-

(M. R. MENGDEY,J) NVMEWADA/18