Gujarat High Court
State Of Gujarat vs Vidhyaben Panachand Solanki on 11 August, 2023
Bench: N.V.Anjaria
NEUTRAL CITATION
C/LPA/1100/2023 ORDER DATED: 11/08/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 1100 of 2023
In
R/SPECIAL CIVIL APPLICATION NO. 16149 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
In
R/LETTERS PATENT APPEAL NO. 1100 of 2023
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R/LETTERS PATENT APPEAL NO. 1101 of 2023
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SPECIAL CIVIL APPLICATION NO. 12800 of 2021
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CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2023
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R/LETTERS PATENT APPEAL NO. 1101 of 2023
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SPECIAL CIVIL APPLICATION NO. 12800 of 2021
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R/LETTERS PATENT APPEAL NO. 1102 of 2023
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SPECIAL CIVIL APPLICATION NO. 12865 of 2021
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CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2023
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SPECIAL CIVIL APPLICATION NO. 12865 of 2021
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R/LETTERS PATENT APPEAL NO. 1103 of 2023
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SPECIAL CIVIL APPLICATION NO. 8985 of 2020
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CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 2 of 2023
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R/LETTERS PATENT APPEAL NO. 1104 of 2023
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NEUTRAL CITATION
C/LPA/1100/2023 ORDER DATED: 11/08/2023
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In
R/LETTERS PATENT APPEAL NO. 1104 of 2023
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SPECIAL CIVIL APPLICATION NO. 8458 of 2021
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R/LETTERS PATENT APPEAL NO. 1105 of 2023
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SPECIAL CIVIL APPLICATION NO. 1328 of 2020
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CIVIL APPLICATION (FOR STAY) NO. 2 of 2023
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R/LETTERS PATENT APPEAL NO. 1105 of 2023
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SPECIAL CIVIL APPLICATION NO. 1328 of 2020
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R/LETTERS PATENT APPEAL NO. 1106 of 2023
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SPECIAL CIVIL APPLICATION NO. 15846 of 2020
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CIVIL APPLICATION (FOR STAY) NO. 2 of 2023
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R/LETTERS PATENT APPEAL NO. 1106 of 2023
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SPECIAL CIVIL APPLICATION NO. 15846 of 2020
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R/LETTERS PATENT APPEAL NO. 1107 of 2023
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SPECIAL CIVIL APPLICATION NO. 17713 of 2021
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CIVIL APPLICATION (FOR STAY) NO. 2 of 2023
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R/LETTERS PATENT APPEAL NO. 1107 of 2023
In
SPECIAL CIVIL APPLICATION NO. 17713 of 2021
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STATE OF GUJARAT
Versus
VIDHYABEN PANACHAND SOLANKI
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Appearance:
MR KAMAL TRIVEDI, ADVOCATE GENERAL WITH MS. MANISHA
LAVKUMAR SHAH, GOVERNMENT PLEADER, ASSISTED BY LEARNED
AGPs MR. K.M. ANTANI, MS SHRUTI DHRUVE AND MR VINAY VISHEN
for the Appellant(s)
MR SHALIN MEHTA, SENIOR ADVOCATE WITH LEARNED ADVOCATES
MS VIDHI J. BHATT, MS SHIKHA D. PANCHAL AND MS ADITI RAOL for
the Respondent(s)
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NEUTRAL CITATION
C/LPA/1100/2023 ORDER DATED: 11/08/2023
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CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
SUNITA AGARWAL
and
HONOURABLE MR. JUSTICE N.V.ANJARIA
Date : 11/08/2023
COMMON ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
SUNITA AGARWAL)
Heard Mr. Kamal Trivedi, learned Advocate General
with Ms. Manisha Lavkumar Shah, learned Government
Pleader assisted by learned AGPs Ms. Shruti Dhruve and
Mr. Vinay Vishen for appellant-State and Mr. Shalin
Mehta, learned Senior Advocate with learned advocates
Ms. Vidhi J. Bhatt, Ms. Shikha D. Panchal and Ms. Aditi
Raol for the respondents.
The issues raised in the instant appeals are squarely
covered by the judgment and order dated 11.8.2023
passed in Letters Patent Appeal No. 724 of 2023 and
allied matters. Hence, present appeals stand disposed of
accordingly.
In view of the disposal of the appeals, connected
NEUTRAL CITATION
C/LPA/1100/2023 ORDER DATED: 11/08/2023
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civil applications would not survive and they also stand
disposed of.
(SUNITA AGARWAL, CJ )
(N.V.ANJARIA, J)
Bharat
