Makvana Laxmiben Dineshbhai vs Alimohammad Hajimiya Mohammad ...
2022 Latest Caselaw 5638 Guj

      C/SCA/6550/2018                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 6550 of 2018
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               MAKVANA LAXMIBEN DINESHBHAI
                            Versus
      ALIMOHAMMAD HAJIMIYA MOHAMMAD KARKOON & 4 other(s)
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Appearance:
MR JV JAPEE(358) for the Petitioner(s) No. 1
for the Respondent(s) No. 5
RULE SERVED BY DS for the Respondent(s) No. 1,2,3,4,5.1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                              Date : 28/06/2022
                               ORAL ORDER

1. The present Special Civil Application has been

filed challenging the orders passed below Exhibits 55 and

66 in Regular Civil Suit No.106 of 2012.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 04.04.2022, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER