Yamunadutt Chimanlal (Amilal) ... vs Varshaben Naranbhai Dantani
2021 Latest Caselaw 14414 Guj

      C/SCA/2425/2021                               ORDER DATED: 17/09/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 2425 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 703 of 2021
                                   With
              CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2021
              In R/SPECIAL CIVIL APPLICATION NO. 703 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 2473 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 2897 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 2901 of 2021
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 2899 of 2021
==========================================================
                YAMUNADUTT CHIMANLAL (AMILAL) AGRAWAL
                               Versus
                    VARSHABEN NARANBHAI DANTANI
==========================================================
Appearance:
MR PREMAL S RACHH(3297) for the Petitioner(s) No. 1,2,3,4,5
ANIL H PATEL(7832) for the Respondent(s) No. 1,2
MR LAKI KARIMBHAI MEGHANI(10877) for the Respondent(s) No. 1,2
MR NISHITH P THAKKAR(2836) for the Respondent(s) No. 9
NOTICE SERVED(4) for the Respondent(s) No. 3,4,7,8
ROHAN N SHAH(8866) for the Respondent(s) No. 5,6
==========================================================

  CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                             Date : 17/09/2021
                              ORAL ORDER

Learned Advocate Mr. Yatin Oza for learned Advocate Mr. Anil H. Patel seeks time.

As a last chance, the matters are adjourned to 24.09.2021. It is made clear that on the next date the matters will be taken up for dictation of judgment under any circumstances.

(NIKHIL S. KARIEL,J) BDSONGARA