Khumansinh Bhurubhai Chavda vs Commissioner Of Police, ...
2021 Latest Caselaw 17142 Guj

        C/SCA/703/2021                                ORDER DATED: 29/10/2021




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/SPECIAL CIVIL APPLICATION NO. 703 of 2021

                                        With
                   CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2021
                   In R/SPECIAL CIVIL APPLICATION NO. 703 of 2021
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                        KHUMANSINH BHURUBHAI CHAVDA
                                    Versus
                    COMMISSIONER OF POLICE, AHMEDABAD CITY
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Appearance:
DILIP PATEL(8527) for the Petitioner(s) No. 1,2,3,4
HARSH V GAJJAR(7828) for the Petitioner(s) No. 1,2,3,4
ANIL H PATEL(7832) for the Respondent(s) No. 6
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1,2,3,7
MR YATIN OZA with MR ANIL H PATEL with MS SHRUSTI THULA for the
Respondent No. 6
MR LAKI KARIMBHAI MEGHANI(10877) for the Respondent(s) No. 6
MR PK PANCHOLI(532) for the Respondent(s) No. 5
NOTICE UNSERVED(8) for the Respondent(s) No. 10,11,12,13,14,15,4,8,9
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   CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                  Date : 29/10/2021

                                   ORAL ORDER

Heard learned Advocate Mr. Harsh V. Gajjar on behalf of the petitioner and learned senior Advocate Mr. Yatin Oza with learned Advocate Mr. Shrusti Thula and learned Advocate Mr. Anil H. Patel on behalf of the respondent no. 6. At the joint request of the parties, list this matter on 26th November, 2021 for further hearing - dictation of judgment. Interim relief granted earlier to continue.

(NIKHIL S. KARIEL,J) Mrs. J. J. Kedia