Oriental Insurance Company ... vs Rajendra Nagaji Patel
2021 Latest Caselaw 17065 Guj

      C/FA/3164/2021                             ORDER DATED: 28/10/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 3164 of 2021
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                      In R/FIRST APPEAL NO. 3164 of 2021
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                  ORIENTAL INSURANCE COMPANY LIMITED
                                 Versus
                        RAJENDRA NAGAJI PATEL
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Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE
                   Date : 28/10/2021

                               ORAL ORDER

ORDER IN FIRST APPEAL

Heard learned advocate for the appellant.

ADMIT.

ORDER IN CIVIL APPLICATION

Heard learned advocate for the applicant.

Rule returnable on 24.12.2021.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) SURESH SOLANKI