National Insurance Company ... vs Patel Ichchhaben Wd/O Prabhudas ...
2021 Latest Caselaw 17063 Guj

      C/FA/3187/2021                             ORDER DATED: 28/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 3187 of 2021
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                      In R/FIRST APPEAL NO. 3187 of 2021
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               NATIONAL INSURANCE COMPANY LIMITED
                              Versus
             PATEL ICHCHHABEN WD/O PRABHUDAS JORDAS
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Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE
                   Date : 28/10/2021
                    ORAL ORDER

ORDER IN FIRST APPEAL

Heard learned advocate for the appellant.

ADMIT.

ORDER IN CIVIL APPLICATION

Heard learned advocate for the applicant.

Rule returnable on 24.12.2021

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) SURESH SOLANKI