Gujarat State Road Transport ... vs Bharat Alias Bakulbhai Ramjibhai ...
2021 Latest Caselaw 16546 Guj

      C/FA/2973/2021                               ORDER DATED: 21/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 2973 of 2021

                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                    In R/FIRST APPEAL NO. 2973 of 2021
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           GUJARAT STATE ROAD TRANSPORT CORPORATION
                              Versus
             BHARAT ALIAS BAKULBHAI RAMJIBHAI DODIYA
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Appearance:
MR RITURAJ M MEENA(3224) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                               Date : 21/10/2021
                                ORAL ORDER

ORDER IN FIRST APPEAL Heard learned advocate for the appellant.

Admit.

ORDER IN CIVIL APPLICATION Heard learned advocate for the applicant.

Rule returnable on 14.12.2021.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) ALI