Rafikbhai Abhrambhai Modan vs State Of Gujarat
2021 Latest Caselaw 15971 Guj

      C/LPA/823/2021                               ORDER DATED: 08/10/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/LETTERS PATENT APPEAL NO. 823 of 2021
                                  In
             R/SPECIAL CIVIL APPLICATION NO. 3904 of 2021
                                 With
             CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2021
              In R/LETTERS PATENT APPEAL NO. 823 of 2021
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                       RAFIKBHAI ABHRAMBHAI MODAN
                                  Versus
                            STATE OF GUJARAT
==========================================================
Appearance:
JAIMIN A GANDHI(8065) for the Appellant(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32,
33,34,35,36,37,38,39,4,40,41,42,43,44,45,46,47,48,49,5,50,51,52,53,54,55,5
6,57,58,6,7,8,9
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
MR SP HASURKAR(345) for the Respondent(s) No. 2
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  CORAM:HONOURABLE THE ACTING CHIEF JUSTICE MR.
        JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR. JUSTICE BIREN VAISHNAV

                             Date : 08/10/2021

                        ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE R.M.CHHAYA)

Stand over to 22.11.2021, till then, the directions issued

in para 15 of the impugned judgment shall continue.

(THE ACTING CHIEF JUSTICE R.M.CHHAYA, J)

(BIREN VAISHNAV, J) ANKIT SHAH