Bhavnaben Dahyabhai Joshi Wd/O ... vs Ratnesh Kumar Gautam
2021 Latest Caselaw 15684 Guj

       C/MCA/146/2021                               ORDER DATED: 05/10/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/MISC. CIVIL APPLICATION NO. 146 of 2021

                In R/FIRST APPEAL NO. 1789 of 1996
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       BHAVNABEN DAHYABHAI JOSHI WD/O DAHYABHAI S JOSHI
                                Versus
                     RATNESH KUMAR GAUTAM
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Appearance:
MR SHIVANG P JANI(8285) for the Applicant(s) No. 1,2,3
MR HEMANT S SHAH(756) for the Opponent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
         and
         HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                              Date : 05/10/2021

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

In view of the compliance of the judgment dated 29.05.2020 passed in First Appeal No.1789 of 1996, learned advocate appearing for the applicants does not press the present application. Hence, present application is disposed of as not pressed. Notice is hereby discharged.

(A.J. DESAI, J.)

(NIRZAR S. DESAI, J.)

Ajay