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Bavchandbhai Mavjibhai ... vs Lhr Of Decd Kamirbhai Amibhai ...
2021 Latest Caselaw 15632 Guj

Citation : 2021 Latest Caselaw 15632 Guj
Judgement Date : 4 October, 2021

Gujarat High Court
Bavchandbhai Mavjibhai ... vs Lhr Of Decd Kamirbhai Amibhai ... on 4 October, 2021
Bench: A.G.Uraizee
      C/FA/2796/2021                               ORDER DATED: 04/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 2796 of 2021

==========================================================
              BAVCHANDBHAI MAVJIBHAI BARVALIYA (PATEL)
                              Versus
               LHR OF DECD KAMIRBHAI AMIBHAI KURESHI
==========================================================
Appearance:
MR DARSHAN A DAVE FOR HL PATEL ADVOCATES(2034) for the
Appellant(s) No. 1,2
for the Defendant(s) No. 1,1.1,1.2,2,3
DECEASED LITIGANT(100) for the Defendant(s) No. 1.3
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                               Date : 04/10/2021

                                ORAL ORDER

Heard Mr. Darshan A. Dave, learned advocate for HL Patel advocates for the appellants.

ADMIT.

It is clarified that the impugned judgment and order passed by learned Tribunal is not stayed.

(A.G.URAIZEE, J) SURESH SOLANKI

 
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