Ranchhodbhai Veerabhai Patel vs State Of Gujarat
2021 Latest Caselaw 5418 Guj

            R/CR.A/445/2021                                IA ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


     CRIMINAL MISC. APPLICATION (FOR SUSPENSION OF
               SENTENCE) NO. 1 of 2021
          In R/CRIMINAL APPEAL NO. 445 of 2021
=====================================================

RANCHHODBHAI VEERABHAI PATEL Versus STATE OF GUJARAT ===================================================== Appearance:

MR PR ABICHANDANI FOR MR P P MAJMUDAR(5284) for the Applicant(s) No. 1,2,3,4,5,6,7,8,9 MR. VIPUL B SUNDESHA(6689) for the Applicant(s) No. 1,2,3,4,5,6,7,8,9 MR RONAK RAVAL, ADDITIONAL PUBLIC PROSECUTOR(2) for

===================================================== CORAM: HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

Date : 06/05/2021

IA ORDER

Notice returnable on 10.06.2021. Learned APP waives service of notice for the respondent State.

Learned advocate for the applicants to supply a copy of the judgment as also the paper-book.

Learned APP to verify the record and take instructions in the matter.

(VIPUL M. PANCHOLI, J) LAVKUMAR J JANI