Land Acquisition And ... vs Patel Maganbhai Becharbhai
2021 Latest Caselaw 4873 Guj

                      C/FA/1262/2021                             ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/FIRST APPEAL NO. 1262 of 2021

                                        With
                     CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                          In R/FIRST APPEAL NO. 1262 of 2021
=============================================
LAND ACQUISITION AND REHABILITATION OFFICER AND DY. COLLECTOR
                            Versus
                 PATEL MAGANBHAI BECHARBHAI
=============================================
Appearance:
MS. ASMITA PATEL, ASST. GOVERNMENT PLEADER(1) for the Appellant(s)
No. 1,2
for the Defendant(s) No. 1
=============================================

   CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                       Date : 30/03/2021

                                         ORAL ORDER

Ms. Asmita Patel, learned AGP, is directed to verify whether other cognate appeal/s arising from the very common impugned judgment and award is filed or not.

S.O. to 15th April, 2021.

(UMESH A. TRIVEDI, J.) Lalji Desai