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R C Patel vs State Of Gujarat
2021 Latest Caselaw 4870 Guj

Citation : 2021 Latest Caselaw 4870 Guj
Judgement Date : 30 March, 2021

Gujarat High Court
R C Patel vs State Of Gujarat on 30 March, 2021
Bench: Sangeeta K. Vishen
            C/SCA/7500/2010                                    ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 7500 of 2010
==========================================================
                          R C PATEL
                            Versus
                 STATE OF GUJARAT & 1 other(s)
==========================================================
Appearance:
MR GM AMIN(124) for the Petitioner(s) No. 1
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
RULE SERVED(64) for the Respondent(s) No. 1,2
==========================================================
 CORAM: HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                              Date : 30/03/2021
                               ORAL ORDER

Mr.G. M. Amin, learned advocate for the petitioner submits that he is desirous of placing on record the synopsis and judgments. Request is made for an adjournment.

At his request, let the matter appear on 28.4.2021.

(SANGEETA K. VISHEN,J) RAVI P. PATEL

 
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