Gujarat High Court
State Of Gujarat vs Kodiyatar Manda Amarabhai on 26 March, 2021
Bench: Mr. Justice Nath, Bhargav D. Karia
C/LPA/376/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 376 of 2021
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C/LPA/376/2021 ORDER
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===================================================================
STATE OF GUJARAT
Versus
KODIYATAR MANDA AMARABHAI
===================================================================
Appearance:
GOVERNMENT PLEADER(1) for the Appellant(s) No. 1,2,3
for the Respondent(s) No. 2
MS SANDHYA D NATANI(3678) for the Respondent(s) No. 1
===================================================================
CORAM: HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM
NATH
and
HONOURABLE MR. JUSTICE BHARGAV D. KARIA
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C/LPA/376/2021 ORDER
Date : 26/03/2021
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)
Matter has been heard on merits.
Order is reserved.
Counsels are at liberty to submit their written
brief along with whatever material they wish to rely upon
including Judgments, Government Resolutions as well as
Rules within next two weeks.
(VIKRAM NATH, CJ)
(BHARGAV D. KARIA, J)
PALAK
